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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2)(c) in Andhra Pradesh Cinemas (Regulation) Act, 1955

(c)the time within which and the conditions subject to which an appeal under Section 7 or Section 10 may be preferred and the fees to be paid in respect of such appeal;