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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(x) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(x)inspect the construction work undertaken by the Committees either from their own funds or loans or grants provided by the Board or any other agencies and take corrective measures;