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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(10)(ddd) in The U.P. Co-operative Societies Rules, 1968

(ddd)[ "Weaker section" means the section of the society comprising persons belonging to the Scheduled Castes, the Scheduled Tribes, and the other backward classes of citizens;] [Inserted by Notification No. 719-M/XLIX-1-95-7 (10) 1-95, dated 16-11-1995.]