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Delhi High Court - Orders

Central Bureau Of Investigation vs Suresh Kumar Garg And Ors on 12 September, 2023

Author: Amit Bansal

Bench: Amit Bansal

                                    $~64-65
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           TR.P.(CRL.) 115/2023
                                                CENTRAL BUREAU OF INVESTIGATION     ..... Petitioner
                                                            Through: Mr. Ripu Damam Bhardwaj, SPP for
                                                                      CBI.

                                                                                      versus

                                                SURESH KUMAR GARG AND ORS.            ..... Respondents
                                                            Through: Mr. Piyush Sharma, Mr. Anuj Sharma
                                                                     and Mr. Shivam Dubey, Advocates
                                                                     for R-1.
                                                                     R-2 in person.

                                    +           TR.P.(CRL.) 116/2023
                                                CENTRAL BUREAU OF INVESTIGATION     ..... Petitioner
                                                            Through: Mr. Ripu Damam Bhardwaj, SPP for
                                                                      CBI.

                                                                                      versus

                                                SURESH KUMAR GARG AND ORS.            ..... Respondents
                                                            Through: Mr. Piyush Sharma, Mr. Anuj Sharma
                                                                     and Mr. Shivam Dubey, Advocates
                                                                     for R-1.
                                                                     R-2 in person.

                                                CORAM:
                                                HON'BLE MR. JUSTICE AMIT BANSAL
                                                                                      ORDER

% 12.09.2023 TR.P.(CRL.) 115/2023 & TR.P.(CRL.) 116/2023

1. The present petitions have been listed as per office note based on the TR.P.(CRL.) 115/2023 and connected matter Page 1 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:39:49 order dated 28th March, 2023 passed by the Special Judge (CBI-13), PC Act, Rouse Avenue District Courts, New Delhi ordering the transfer of the present cases to Special Court PMLA, North-West, Rohini Courts, New Delhi.

2. Counsel appearing for the respondent no.1 submits that he has challenged the aforesaid order of the Special Judge by filing a petition before this Court bearing CRL.M.C.3550/2023 on which notice has been issued by a Coordinate Bench.

3. Subject to the orders of Hon'ble the Chief Justice, list these transfer petitions along with CRL.M.C.3550/2023 on 26th April, 2024.

AMIT BANSAL, J.

SEPTEMBER 12, 2023 at TR.P.(CRL.) 115/2023 and connected matter Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:39:49