Section 3(2)(c) in The Central Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2008

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Union of India - Subsection

Section 3(2)(c) in The Central Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2008

(c)performance of tasks requiring experience and qualifications which are either not available within the Commission or, in the opinion of the Commission, the engagement of consultant shall be a more efficacious and efficient method of completing the task in terms of quality, cost, time or for any other consideration.

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Union of India - Subsection

Section 3(2)(c) in The Central Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2008