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State of West Bengal - Section

Section 2 in The Calcutta National Medical College And Hospital Act, 1967

2. Definitions. -

In this Act, unless the context otherwise requires,-
(a)"appointed day" means the 9th day of June, 1967;
(b)"the institution" means the Calcutta National Medical College together with the hospitals, clinics and dispensaries attached thereto and used in connection therewith and includes all lecture rooms, museums, laboratories, libraries, hostels and boarding houses used in connection with or as accessories to or adjuncts of the said college, hospitals, clinics or dispensaries.