Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 86 in The Transport Of Animals Rules, 1978 86. Duration of travel .-Rules 87 to 95 shall apply to the transport of pigs by rail or road involving journeys of more than six hours.
