Section 2(g) in The Maharashtra Housing and Area Development (Disposal of Land) Rules, 1981
(g)[ 'Journalist' means a person whose principal avocation is that of a journalist and who is employed as such in, or in relation to, any newspaper establishment, and includes an editor, a leader writer, news editor, feature writer, copy tester, reporter, correspondent, cartoonist, news photographer, proof reader and a person who contributes regularly and meaningfully on matters of public interest to renowned weeklies, magazines and periodicals as a free lancer, but does not include any such person who- [Substituted by G.N. of 28.1.1982.](i)is employed mainly in a managerial or administrative capacity; or(ii)being employed in a supervisory capacity, performs either by the nature of the duties attached to his office or by reason of the powers vested in him, functions mainly of a managerial nature;]
