Section 37 in The M.P. Bhiksha Vritti Nivaran Adhiniyam, 1973
37. Repeal.
- On the commencement of this Act in any area of the State in the manner provided in sub-section (1) of Section 1, all corresponding laws in force in that area (including the laws mentioned in the Schedule, to the extent specified in the third column thereof) shall stand repealed therein.
