Section 225(4) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(4)No [amin] [Substituted by Notification No. 7996/I-A-1282-1952, dated 08.10.1952.] may have in his possession at one time more than [three receipt books] [Substituted by Notification No. 566-RS/I-A-1045-1955, dated 30.10.1958.]. He shall use only one book at a time and shall not issue receipts from [any other] [Substituted by Notification No. 566-RS/I-A-1045-1955, dated 30.10.1958.] book until one in use is finished When a receipt book is finished it must be deposited at the next visit to the [Sub-Treasury]. All unused or partly used receipt books must be returned to the [Sub-Treasury Officer] by the amins when they vacate their appointments for any cause.