Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(i) in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000 (i)the Sarpanches of all those Gram Panchayats in the jurisdiction and management of which the public road connecting a feery lies, shall be ex-officio members:
