Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 48(1)] [Section 48] [Entire Act] State of Tamilnadu - Subsection Section 48(1)(a) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987 (a)evades the payment of any fee or any other amount due from him by or under this Act, or