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State of Rajasthan - Section

Section 22 in The Rajasthan Co-Operative Service Rules, 1954

22. Selection by Government.

- Subject to the provisions of rule 8 [and 8A] [Inserted by F. 7(2) DOP/A-II/93, 24-5-94 w.e.f. 28-9-1993.] Government shall select the candidates who stand highest in order of merit in the list prepared by the Commission under rule 21;Provided that it is satisfied after such enquiry as may be considered necessary that such candidates are suitable in all respects for appointment to the Service.