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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(2)(c) in Raiganj University Act, 2014

(c)the Faculty Council for Post-graduate Studies or the Council for Undergraduate Studies may delegate any of its powers or duties, conferred or imposed by or under this Act, to-
(i)the Vice-Chancellor, or
(ii)a committee constituted from among its own members, or
(iii)a committee constituted in accordance with the regulations, or
(iv)any of the Board of Studies;