Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act] State of Goa - Subsection Section 75(1)(a) in The Corporation of the City of Panaji (Election) Rules, 2004 (a)record the electoral roll number of the voter as entered in the marked copy of the electoral roll in a register of voters in Form XV;