Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Assam - Subsection

Section 30(1) in Assam Khadi and Village Industries Board Act, 1955

(1)The Board may, make regulation for its internal administration consistent with this Act and the rules made thereunder and notify them in the official Gazette.