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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Manipur - Subsection

Section 29(1)(i) in The Manipur (Hill Areas) District Councils Act, 1971

(i)the maintenance and management of such property, movable and immovable, and institutions as may be transferred to that Council by the Administrator;