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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2)(b) in Bihar Neera (Unfermented Juice of Palms) Rules, 2017

(b)call for the records of the case from the Excise Superintendent, Assistant Commissioner of Excise of the district concerned and after examining such records and, if necessary, making such further enquiry, as he thinks fit, decide the appeal.