Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Bengal Presidency - Subsection Section 14(c) in The Calcutta Port Rules, 1943 (c)shall, if so required by the Harbour Master (Port), have power ready on her main engines, steering gear, windglass and winches for immediate use in an emergency.
