Supreme Court - Daily Orders
North Delhi Municipal Corp. vs Unit Construction P.Ltd. . on 6 February, 2015
ITEM NO.40 REGISTRAR COURT. 1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Petition(s) for Special Leave to Appeal (C) No(s). 1380/2014
NORTH DELHI MUNICIPAL CORP. Petitioner(s)
VERSUS
UNIT CONSTRUCTION P.LTD.& ORS. Respondent(s)
(with interim relief and office report)
WITH
SLP(C) No. 1737/2014
(With Office Report)
Date : 06/02/2015 This petition was called on for hearing today.
For Petitioner(s)
Mr. Praveen Swarup,Adv.
For Respondent(s)
Mr. Adeel, Adv.
Mr. G. S. Chatterjee,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent No.2 but no one has put in appearance.
Respondent No.3 has yet not been served. The Ld. Counsel for the petitioner is required to take fresh steps to effect service.
List again on 27.3.2015.
(RACHNA GUPTA) Signature Not Verified Registrar Digitally signed by Rupam Dhamija Date: 2015.02.14 11:03:12 IST Reason: