Punjab-Haryana High Court
Harish Chand And Others vs Gram Panchayat on 6 January, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE PUNJAB AND HARYANA HIGH COURT
AT CHANDIGARH
Civil Revision No. 5093 of 2011 (O&M)
Harish Chand and others .. Petitioners
versus
Gram Panchayat, Village Chandawali and others .. Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal
Present: Mr. Kul Bhushan Sharma, Advocate, for the petitioners.
Rajesh Bindal, J.
Learned counsel for the petitioners submitted that he may be permitted to withdraw the present petition with liberty to avail of alternative remedy in terms of the order dated 9.5.2011 passed by the learned court below.
Ordered accordingly.
6.1.2012 ( Rajesh Bindal ) vs Judge