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Punjab-Haryana High Court

Harish Chand And Others vs Gram Panchayat on 6 January, 2012

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE PUNJAB AND HARYANA HIGH COURT
                       AT CHANDIGARH

                           Civil Revision No. 5093 of 2011 (O&M)


Harish Chand and others                                   .. Petitioners
                          versus
Gram Panchayat, Village Chandawali and others             .. Respondents

Coram:      Hon'ble Mr. Justice Rajesh Bindal


Present:    Mr. Kul Bhushan Sharma, Advocate, for the petitioners.


Rajesh Bindal, J.

Learned counsel for the petitioners submitted that he may be permitted to withdraw the present petition with liberty to avail of alternative remedy in terms of the order dated 9.5.2011 passed by the learned court below.

Ordered accordingly.



6.1.2012                                           ( Rajesh Bindal )
vs                                                       Judge