Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 304(5)] [Section 304] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 304(5)(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)allow any ferocious dog which belongs to him or is in his charge to be at large without being muzzled; or