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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2)(xviii) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(xviii)That for the purpose of all notices and other correspondence, my residential contact details are as below, and it shall be my responsibility to intimate to the Commissioner in writing and obtain his acknowledgement for such intimation any change in the address :