Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(8) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(8)A member may resign his office by writing under his hand addressed to the State Government, but he shall continue in office until his resignation is accepted by the Government.