Himachal Pradesh High Court
M/S Ambika Alloys vs . Uoi And Others. on 17 March, 2022
Bench: Sabina, Satyen Vaidya
M/s Ambika Alloys vs. UOI and others.
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CWP No. 2755 of 2020 17.03.2022 Present: Mr. Dikken Kumar, Advocate on behalf of Mr. Ajay Vaidya, Advocate for the petitioner.
Mr. Rajinder Thakur, Central Government Counsel for respondent No. 1 Mr. Diwan Singh Negi, Advocate for respondents No. 2 and 3.
r Learned counsel for the petitioner seeks more time to file rejoinder.
List again on 7th July, 2022.
( Sabina ) Judge March 17, 2022 ( Satyen Vaidya ) Judge (naveen) ::: Downloaded on - 17/03/2022 20:12:18 :::CIS