Calcutta High Court (Appellete Side)
Bma Stainless Limited & Anr vs Union Of India & Ors on 31 January, 2012
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
1 31.01.12
In The High Court At Calcutta ss Constitutional Writ Jurisdiction Appellate Side W.P. No. 15074 (W) of 2011 BMA Stainless Limited & Anr.
v.
Union of India & Ors.
Mr Partha Mukherjee ...for the petitioners.
Mr Subir Pal Mr Joydeep Sen ...for DVC.
Adjourned as prayed for. Interim order existing today shall remain in force until next hearing. Liberty to mention the WP for final hearing. Certified xerox.
(Jayanta Kumar Biswas, J.)