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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(1) in The Dibrugarh University Act, 1965

(1)The statements of Accounts of every completed financial year shall be placed for consideration of the Court together with the Audited report in the next year. For this purpose, the Accounts shall be audited by a firm of Chartered Accountants subject to overall audit and scrutiny by the Accountant General.