Delhi High Court - Orders
(Modification Of O.D. 03.06.2016) M/S ... vs Delhi Metro Rail Corporation Ltd. & Anr on 28 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~77
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5439/2016 and CM Nos. 22631/2016 (stay), 34145/2016
(modification of O.D. 03.06.2016)
M/S VOESTALPINE SCHIENEN GMBH ..... Petitioner
Through: Mr. Jeevan Ballav Panda, Ms.
Shalini and Mr. Sati Prasad, Advs.
versus
DELHI METRO RAIL CORPORATION
LTD. & ANR ..... Respondents
Through: Mr. Tarun Johri and Mr. Ankur
Gupta, Advs. for DMRC
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 28.04.2022 Due to paucity of time, the matter could not be heard today. List on 27.02.2023. Interim order to continue.
YASHWANT VARMA, J. APRIL 28, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:30.04.2022 15:52:01