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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2) in The West Bengal Primary Education Act, 1973

(2)The President shall hold office for a term of four years mentioned in section 7.] [[Sub-Sections (1) and (2) substituted by W.B. Act 19 of 1994 which were earlier as under :-'(1) There shall be a President and a Vice-President of the Board.