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State of Uttar Pradesh - Section

Section 764 in Rules under the United Provinces Excise Act, 1910

764. Receivers, size and position of.

- Receivers should ordinarily be of sufficient size to hold all the spirit likely to be made in the stills during the 72 hours of continuous working, and must be placed so that a free passage is left round them and a clear space below them to permit of their being easily examined.