- The accounts of the Board shall be kept, audited and published in accordance with such rules as may be made by the [State] [Word substituted for the word 'provincial' by the Adaptation of Laws Order, 1950.] Government and shall show the initial expenditure incurred by the [State] [Word substituted for the word 'provincial' by the Adaptation of Laws Order, 1950.] Government-(a)under section 6 for acquiring the properties described in the First Schedule, and(b)under section 7 for completing the erection of the Mahajati Sadan and for equipping the same.
