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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttarakhand - Subsection

Section 11(1)(c) in Uttarakhand Value Added Tax Rules, 2005

(c)List of Tax charged by the registered selling dealers on the turnover of State Purchase of NON CAPITAL VAT GOODS in respect which ITC is claimed, in the prescribed format.