Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 8] [Entire Act] State of Gujarat - Subsection Section 8(1) in Gujarat Self financed Schools (Regulation of Fees) Act, 2017 (1)Subject to the provisions of section 9, the Fee Regulatory Committee shall determine the fee payable by students in the self financed schools.
