Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 299] [Entire Act] State of Chattisgarh - Subsection Section 299(xi) in High Court of Chhattisgarh Rules, 2005 (xi)To identify, if required and in a position to do so, persons making inspection of records or swearing affidavits.
