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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

NCT Delhi - Subsection

Section 38(1)(c) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(c)if sentenced to labour, the class of labour (if any) for which the prisoner is, in the opinion of the Medical Officer fit; and