Allahabad High Court
Mohd. Talha vs Union Of India And Another on 24 February, 2023
Author: Mahesh Chandra Tripathi
Bench: Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- WRIT - C No. - 2786 of 2019 Petitioner :- Mohd. Talha Respondent :- Union Of India And Another Counsel for Petitioner :- Pradeep Kumar Counsel for Respondent :- A.S.G.I.,Suchit Tandon Hon'ble Mahesh Chandra Tripathi,J.
Hon'ble Manish Kumar Nigam,J.
List has been revised.
Sri Piyush Shukla, learned Standing Counsel for State is present.
No one appears on behalf of the petitioner to press this writ petition.
This writ petition is dismissed in default.
Interim order, if any, stands discharged.
Order Date :- 24.2.2023 Ved Prakash