Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 28 in First Statutes of the Jai Narayan Vyas University Jodhpur 28. The University shall establish a Research Board; a publication Board, Students' Welfare Board, a Library Board and a Board of Sports.
