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Supreme Court - Daily Orders

Union Of India vs Vinu K. Hormis on 9 July, 2015

Bench: Anil R. Dave, R.K. Agrawal

     ITEM NO.33                               COURT NO.3                 SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal No........./2015 (Diary No(s).18745/2015)

     UNION OF INDIA AND ORS.                                              Appellant(s)

                                                     VERSUS

     VINU K. HORMIS                                     Respondent(s)
     (With appln.(s) for leave to appeal U/S 31(1) of the Armed Forces
     Tribunal Act, 2007 and office report)

     Date : 09/07/2015 This appeal was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Appellant(s)                  Mr.   P.S. Patwalia,ASG
                                       Mr.   Ajay Sharma,Adv.
                                       Ms.   Rashmi Malhotra,Adv.
                                       Mr.   Archit Upadhyay,Adv.
                                       Ms.   Natasha Vinayak,Adv.
                                       For   Mr. B.V. Balaram Das,Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

List the matter on 31st August, 2015. In the meantime, additional documents may be placed on record.

(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.07.11 10:54:33 IST Reason: