Supreme Court - Daily Orders
Union Of India vs Vinu K. Hormis on 9 July, 2015
Bench: Anil R. Dave, R.K. Agrawal
ITEM NO.33 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No........./2015 (Diary No(s).18745/2015)
UNION OF INDIA AND ORS. Appellant(s)
VERSUS
VINU K. HORMIS Respondent(s)
(With appln.(s) for leave to appeal U/S 31(1) of the Armed Forces
Tribunal Act, 2007 and office report)
Date : 09/07/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Appellant(s) Mr. P.S. Patwalia,ASG
Mr. Ajay Sharma,Adv.
Ms. Rashmi Malhotra,Adv.
Mr. Archit Upadhyay,Adv.
Ms. Natasha Vinayak,Adv.
For Mr. B.V. Balaram Das,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 31st August, 2015. In the meantime, additional documents may be placed on record.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.07.11 10:54:33 IST Reason: