Rajasthan High Court - Jaipur
Pinki Meena W/O Shri Kamlesh Kumar Meena vs Dy. Managing Director (Hr) And ... on 1 July, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 15003/2020
Pinki Meena W/o Shri Kamlesh Kumar Meena, Aged About 28
Years, R/o C-334, Daxin Bag, Yojna, Machera, Harmara Jaipur
Raj.
----Petitioner
Versus
1. Dy. Managing Director (Hr) And Corporate Development
Officer, Corporate Centre, State Bank Bahwan Madame
Kama Road, Nariman Point Mumbai (Maharashtra)
2. Chief General Manager, State Bank Of India (Local Head
Office) Tilak Marg, C-Scheme Jaipur Raj.)
3. Gy. General Manager, State Bank Of India, Administrative
Office-I, Nehru Palace, Tonk Road Jaipur Raj.
----Respondents
For Petitioner(s) : Mr. Sandeep Garssa For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 01/07/2022 Counsel for the petitioner wants to withdraw this writ petition with liberty raise her grievances before the Departmental Authorities.
In that view of the matter, the present writ petition is disposed of, with liberty, as prayed for.
(INDERJEET SINGH),J CHETNA BEHRANI /168 (Downloaded on 05/07/2022 at 09:35:50 PM) Powered by TCPDF (www.tcpdf.org)