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Rajasthan High Court - Jaipur

Pinki Meena W/O Shri Kamlesh Kumar Meena vs Dy. Managing Director (Hr) And ... on 1 July, 2022

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 15003/2020

                                   Pinki Meena W/o Shri Kamlesh Kumar Meena, Aged About 28
                                   Years, R/o C-334, Daxin Bag, Yojna, Machera, Harmara Jaipur
                                   Raj.
                                                                                                              ----Petitioner
                                                                           Versus
                                   1.       Dy. Managing Director (Hr) And Corporate Development
                                            Officer, Corporate Centre, State Bank Bahwan Madame
                                            Kama Road, Nariman Point Mumbai (Maharashtra)
                                   2.       Chief General Manager, State Bank Of India (Local Head
                                            Office) Tilak Marg, C-Scheme Jaipur Raj.)
                                   3.       Gy. General Manager, State Bank Of India, Administrative
                                            Office-I, Nehru Palace, Tonk Road Jaipur Raj.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Sandeep Garssa For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 01/07/2022 Counsel for the petitioner wants to withdraw this writ petition with liberty raise her grievances before the Departmental Authorities.
In that view of the matter, the present writ petition is disposed of, with liberty, as prayed for.
(INDERJEET SINGH),J CHETNA BEHRANI /168 (Downloaded on 05/07/2022 at 09:35:50 PM) Powered by TCPDF (www.tcpdf.org)