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Union of India - Section

Section 5 in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

5. Submission of Application for grant of certificate of registration.

(1)An application to act as an insurance broker shall be made in application form as specified under Schedule I - Form B of these regulations to the Authority.
(2)The application for grant of certificate of registration shall be as per Regulation 3 above.
(3)Application for grant of certificate of registration shall be submitted along with the requisite documents as specified in Schedule I - Form C of these regulations.
(4)Application for grant of certificate of registration shall be submitted along with the requisite fees as specified in Schedule I - Form D of these regulations.