Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(2)(ii) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(ii)submit the proposal for development together with the objections raised by the Director to the State Government for decision :