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[Cites 0, Cited by 0] [Section 196(1)] [Section 196] [Entire Act]

State of Rajasthan - Subsection

Section 196(1)(iv) in Rajasthan Municipalities Act, 2009

(iv)broad particulars of the proposed construction i.e. proposed use, total number of floors, number of units, proposed area of construction in square feet, number of public parking units;