Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 131 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

131.

The licensing authority may, on the basis of satisfactory reasons being placed before it, issue licence as provided in rule 134 for the exhibition of films not exceeding 3 metre at one stretch and the duration not exceeding 15 minutes over all in a place as a stage aid for dance or drama performance.