Supreme Court - Daily Orders
M.C. Mehta vs Union Of India on 2 May, 2025
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.62 COURT NO.4 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION(S)(CIVIL) NO(S). 13029/1985
M.C. MEHTA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
IN RE: GURGAON LANDFILL BURNING ISSUE (HARYANA) NAME OF THE
FOLLOWING ADVOCATES MAY BE TREATED TO HAVE BEEN SHOWN IN THE LIST:
MR. HARISH N. SALVE, SR. ADVOCATE (A.C.) MS. APARAJITA SINGH, SR.
ADVOCATE (A.C.) MS. UTTARA BABBAR, SR. ADVOCATE (A.C.) MR. A.D.N.
RAO, SR. ADVOCATE (A.C.) MS. SHIBANI GHOSH, ADVOCATE (A.C.) MR.
SIDDHARTHA CHOWDHURY, ADVOCATE (A.C.) MR. G.S. MAKKER, MR. AMRISH
KUMAR, MR. M.K. MARORIA, MR. SANJAY KR. VISEN, MR. SUDEEP KUMAR,
MR. KARAN SHARMA, MR. SANDEEP KR. JHA, MR. JYOTI MENDIRATTA, MR.
RAHUL KHURANA, ADVOCATES
Date : 02-05-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE UJJAL BHUYAN
Ms. Aparajita Singh, Sr. Adv. (A.C.)
Ms. Uttara Babbar, Sr. Adv. (A.C.)
Ms. Shibani Ghosh, AOR (A.C.)
For the Parties(s): Mrs. Aishwarya Bhati, A.S.G.
Mr. Wasim Quadri, Sr. Adv.
Mr. Mukesh Kumar Maroria, AOR
Mrs. Suhasini Sen, Adv.
Mr. Rajesh Kr. Singh, Adv.
Mr. Subhranshu Padhi, Adv.
Mr. Jagdish Chandra Solanki, Adv.
Mr. Lokesh Sinhal, Sr. A.A.G.
Mr. B.K. Satija, A.A.G.
Mr. Rakesh Kumar Mudgal, A.A.G.
Mr. Akshay Amritanshu, AOR
Mr. Rahul Khurana, Adv.
Mr. Nikunj Gupta, Adv.
Ms. Drishti Saraf, Adv.
Signature Not Verified
Ms. Pragya Upadhyay, Adv.
Digitally signed by
ASHISH KONDLE
Date: 2025.05.06
Ms. Aakanksha, Adv.
16:35:21 IST
Reason: Ms. Ishika Gupta, Adv.
Mr. Sarthak Arya, Adv.
Mr. Ravi Vashisht, Adv.
1
Mr. Sanjiv Sen, Sr. Adv.
Mr. Sanjay Vasistha, Adv.
Mr. Prahalad Balaji, Adv.
Ms. Anjali Singh, Adv.
Mr. Pragyan Mishra, Adv.
Mr. Shankey Agrawal, AOR
Mr. Gaurang Bhushan, Adv.
Mr. P. K. Jain, AOR
Mr. Ramesh Babu M.R., AOR
Mr. Rajesh Kumar Chaurasia, AOR
Mr. Gurmeet Singh Makker, AOR
Mrs. Priya Puri, AOR
Ms. Manjula Gupta, AOR
Mrs. K. Sarada Devi, AOR
Mr. Sanjay Kumar Visen, AOR
Mr. Rajiv Ranjan Dwivedi, AOR
M/S. Khaitan & Co., AOR
Mr. T.V. Ratnam, AOR
Mr. Balaji Srinivasan, AOR
Mr. Aniruddha Deshmukh, AOR
Mr. Ravindra Bana, AOR
Mr. S.S. Shroff, AOR
Mr. Sushil Kumar Jain, AOR
Mr. Abhishek, AOR
Mr. Alok Gupta, AOR
Mr. Sarvam Ritam Khare, AOR
Mr. Kushagra Sharma, Adv.
Mr. Anuj Agarwal, Adv.
Mr. Akarsh Khare, Adv.
Mr. Surya Kant, AOR
2
Mrs. B. Sunita Rao, AOR
Mr. Mohit D. Ram, AOR
Mr. Pramod Dayal, AOR
Mr. R. P. Gupta, AOR
Mr. P. Parmeswaran, AOR
Mr. Rakesh Kumar-I, AOR
Mr. Satya Mitra, AOR
M/S. M. V. Kini & Associates, AOR
Mr. Pavan Kumar, AOR
Mr. Parijat Sinha, AOR
M/S. Saharya & Co., AOR
Mr. Ejaz Maqbool, AOR
M/S. S. Narain & Co., AOR
Mr. Chirag M. Shroff, AOR
Mr. Mahesh Agarwal, Adv.
Mr. Rohan Talwar, Adv.
Mr. Uday Aditya Jetley Pocha, Adv.
Mr. Naman Agarwal, Adv.
Mr. E. C. Agrawala, AOR
Mr. Wasim S. Qadri, Sr. Adv.
Mr. Utkarsh Pratap, Adv.
Ms. Arunima Das, Adv.
Mr. Devesh Maurya, Adv.
Ms. Bhumika Yadav, Adv.
Mr. Praveen Swarup, AOR
Mr. Prashant Kumar, AOR
Mr. Radha Shyam Jena, AOR
Ms. Hemantika Wahi, AOR
Ms. Binu Tamta, AOR
Mr. Ajit Pudussery, AOR
Mrs. Bina Gupta, AOR
3
Mr. Ashok Mathur, AOR
Mr. V. K. Verma, AOR
Mr. Anil Kumar Jha, AOR
Mr. Mukesh K. Giri, AOR
Mr. Mandaar Mukesh Giri, Adv.
Ms. Adviteeya, Adv.
Mr. Rakesh K. Sharma, AOR
Ms. Sujeeta Srivastava, AOR
Mrs. Anil Katiyar, AOR
M/S. Parekh & Co., AOR
Mr. Sudhir Mendiratta, AOR
Mr. Nishe Rajen Shonker, AOR
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mr. Sushil Kumar Singh, AOR
Mr. Hardeep Singh Anand, AOR
Mr. Sandeep Narain, AOR
Ms. Nandini Gidwaney, AOR
Mrs. Rani Chhabra, AOR
Mr. G. Prakash, AOR
Ms. Shalini Kaul, AOR
Mr. K. R. Sasiprabhu, AOR
Mr. Shri Narain, AOR
Mr. Umesh Kumar Khaitan, AOR
Ms. Pritha Srikumar Iyer, AOR
Ms. Sakshi Kakkar, AOR
Mr. Akshay Girish Ringe, AOR
Mr. Anuj Bhandari, AOR
Mr. Shiv Mangal Sharma, A.A.G.
4
Mr. Saurabh Rajpal, Adv.
Ms. Shalini Singh, Adv.
Ms. Awanitika, Adv.
Ms. Nidhi Jaswal, AOR
Mr. Ravi Prakash, AOR
Ms. N. Annapoorani, AOR
Mr. S. Gowthaman, AOR
M/S. Ahmadi Law Offices, AOR
Ms. Aishwarya Bhati, A.S.G.
Ms. Suhasini Sen, Adv.
Mr. Rajesh Kr.singh, Adv.
Mr. Subhranshu Padhi, Adv.
Mr. Gaurang Bhushan, Adv.
Ms. Sweksha, Adv.
Dr. N. Visakamurthy, AOR
Mr. Aashhish Chauhan, Adv.
Ms. Sonal Chauhan, Adv.
Ms. Vanya Gupta, AOR
Ms. Pavani Verma, Adv.
Ms. Kajal Dalal, AOR
Ms. Divya Roy, AOR
Ms. Shagun Matta, AOR
Mr. Vinay Garg, AOR
Mr. Anil Kumar, AOR
Mr. Rakesh Kumar-I, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Anupama Ngangom,, Adv.
Ms. Rajkumari Divyasana, Adv.
Mr. Karun Sharma, Adv.
Mr. Vikrant Singh Bais, AOR
Ms. Neeru Vaid, AOR
Ms. Aishwarya Bhati, A.S.G.
Ms. Suhasini Sen, Adv.
Mr. Rajesh.k. Singh, Adv.
Mr. Shubhranshu Padhi, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Raghav Sharma, Adv.
5
Ms. Kanu Agrawal, Adv.
Mr. Bhuvan Kapoor, Adv.
Mr. Varun Chugh, Adv.
Mr. Krishna Kant Dubey, Adv.
Ms. Indira Bhakar, Adv.
Mr. Jagdish Chandra, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Mr. Saurabh Agrawal, AOR
Mr. Devansh Srivastava, AOR
Mr. Shekhar Kumar, AOR
M/S. S. Narain & Co., AOR
Ms. Aswathi M.k., AOR
Mr. Neeraj Shekhar, AOR
Mr. Rajesh Kumar Maurya, Adv.
Mrs. Kshama Sharma, Adv.
Mr. Ujjwal Ashutosh, Adv.
Mr. Ramendra Vikram Singh, Adv.
Ms. Lubna Naaz, AOR
Mr. Parminder Singh Bhullar, AOR
Mr. Chandrakant S Sarkar, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. Narendra Kumar Goyal, Adv.
Mr. Ikshit Singhal, Adv.
Mr. Naveen Yadav, Adv.
Mr. Jeetendra Kumar, Adv.
Ms. Kajal Rani, Adv.
For M/S. Mukesh Kumar Singh And Co., AOR
Mr. Alok Gupta, AOR
Mr. K. V. Mohan, AOR
Mr. Yash S. Vijay, AOR
Mr. Debdeep Banerjee, Adv.
For M/s Lex Regis Law Offices, AOR
Ms. Jaikriti S. Jadeja, AOR
Mr. Rajan Narain, AOR
Mr. Gaurav, AOR
Mr. T. R. B. Sivakumar, AOR
6
Mr. Mohit Paul, AOR
Mr. Nischal Kumar Neeraj, AOR
Ms. Aastha Mehta, Adv.
Ms. Deepanwita Priyanka, AOR
Mr. Satyalipsu Ray, Adv.
Ms. Prerana Mohapatra, Adv.
Ms. Prina Sharma, Adv.
Ms. Ankita Sharma, AOR
Mr. Arjun D Singh, Adv.
Mr. Kumar Dushyant Singh, AOR
Mr. A. Venayagam Balan, AOR
Mr. S. S. Shroff, AOR
Ms. Astha Tyagi, AOR
Mr. Shiv Mangal Sharma, A.A.G.
Ms. Nidhi Jaswal, Adv.
Mr. Sandeep Kumar Jha, AOR
M/S. M. V. Kini & Associates, AOR
Ms. Manju Jetley, AOR
Ms. Aishwarya Bhati, A.S.G.
Mr. Chitransh Sharma, Adv.
Mr. Chitrangda Rastravara, Adv.
Ms. Shivika Mehra, Adv.
Mr. Madhav Sinhal, Adv.
Mr. Chitvan Singhal, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Arvind Kumar Sharma, Aor, Adv.
Mr. Amrish Kumar, AOR
Mr. Nishit Agrawal, AOR
Mr. Raghvendra Kumar, AOR
Mr. Anando Mukherjee, AOR
Ms. Sanjivani Aggarwal, Adv.
Ms. Jyoti Aggarwal, Adv.
Mr. Pradeep Shekhawat, Adv.
Ms. Filza Moonis, AOR
Mr. Divyanshu Kumar Srivastava, AOR
Mr. Saurabh Pandey, Adv.
7
Mr. Rajiv Yadav, AOR
Ms. Madhumita Bhattacharjee, AOR
Ms. Debarati Sadhu, Adv.
Ms. Yoowanka Rymbai, Adv.
Mr. Ayush Sharma, AOR
Mr. Gopal Jha, AOR
Mr. Pradeep Misra, AOR
Mr. Daleep Dhyani, Adv.
Mr. Manish Kumar, AOR
Mr. Ravi Shanker Jha, Adv.
Mr. Harsh V. Surana, AOR
Mr. Yashraj Singh Bundela, AOR
Mr. Surjeet Singh, Adv.
Ms. Saloni, Adv.
Mr. Arpit Garg, Adv.
Mr. Dhruv Sharma, Adv.
Mr. Pulkit Agarwal, AOR
Mr. S S Bandyopadhyay, Adv.
Mr. Syed Miran Ahmad, Adv.
Mr. Abhaya Nath Das, Adv.
Mr. Bhupendra Pathak, Adv.
Ms. Swagoti Batchas, Adv.
Mr. Om Prakash, Adv.
Ms. Swati Mishra, Adv.
Mr. Mohammed Abrar Ahmed Khan, Adv.
Mrs. Barnali Basak, Adv.
Mr. Abhay Singh, Adv.
Mr. Boya Kranthi Naidu, Adv.
Mr. Kishor Kumar Mishra, Adv.
Dr. Aditya Mishra, Adv.
Mr. Rahul Gupta, Adv.
Mr. Om Prakash Sapra, Adv.
Mr. Yogendra Kumar Verma, Adv.
Mr. BC Bhatt, Adv.
Mr. Satish Kumar, AOR
Ms. Ameyavikrama Thanvi , AOR
Ms. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
8
Mr. Anas Tanwir, AOR
Ms. Puja Sharma, AOR
Mr. Shishir Deshpande, AOR
Mr. D.kumanan, AOR
Ms. Jyoti Mendiratta, AOR
Ms. Rakhi Ray, AOR
Ms. Ishita Jain, AOR
Mr. Manish Kumar Gupta, AOR
Mr. Sravan Kumar Karanam, AOR
Mr. M. P. Devanath, AOR
Ms. Ruchi Kohli, Sr. Adv.
Ms. Srishti Mishra, Adv.
Mr. Sumeet Mishra, Adv.
Mr. R. C. Kohli, AOR
Mr. Rishi Matoliya, AOR
Mr. Anurag Kishore, AOR
Ms. Mayuri Raghuvanshi, AOR
Mr. Neeraj Kumar Gupta, AOR
Ms. Pritha Srikumar Iyer, AOR
Ms. Rooh-e-hina Dua, AOR
Ms. Vrinda Bhandari, AOR
Ms. Charu Mathur, AOR
Mr. Shrirang B. Varma, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Pranav Sachdeva, AOR
Mr. P Rohit Ram, Adv.
Mr. Abhay Nair, Adv.
Mr. Sameer Shrivastava, AOR
Ms. Nidhi Mohan Parashar, AOR
9
Mr. Kuldip Singh, AOR
Ms. Anushree Prashit Kapadia, AOR
Ms. Purnima Jauhari, AOR
Dr. Brij Bhushan K Jauhari, Adv.
Mr. Deepak Jyoti Ghildiyal, Adv.
Mr. O P Singh, Adv.
Mr. Harsh Mahan, Adv.
Mr. Danish Zubair Khan, AOR
Mr. Vikas Mehta, AOR
Mr. Mudit Gupta , AOR
Ms. K. V. Bharathi Upadhyaya, AOR
Mr. Shantwanu Singh, AOR
Ms. Surabhi Sanchita, AOR
Mr. Vinod Sharma, AOR
Mr. Debojit Borkakati, AOR
Mr. Vikrant Singh Bais, AOR
Ms. Diksha Rai, AOR
Mr. Ketan Paul, AOR
Mr. Hiren Dasan, AOR
Mr. Ajay Vikram Singh, AOR
Mrs. Priyanka Singh, Adv.
Mr. Kamlesh Kumar Maurya, Adv.
Mr. M Aamir Faiyaz, Adv.
Ms. Swati, Adv.
Ms. Jyotsna Sharma, Adv.
Ms. Garima Prashad, Sr. A.A.G.
Mr. Sudeep Kumar, AOR
Ms. Manisha, Adv.
Ms. Ananya Rai, Adv.
Mr. Niraj Gupta, AOR
Mrs. Anshu Gupta, Adv.
Mr. Subham Gupta, Adv.
Ms. Shibani Ghosh, AOR
Mr. Tarun Gupta, AOR
10
Mr. Vivek Gupta, AOR
Mr. Vinay Garg, AOR
M/S. Ram Sankar & Co, AOR
Mr. P. Parmeswaran, AOR
Mr. Durga Dutt, AOR
Mr. Soumya Dutta, AOR
M/S. Ram Sankar & Co, AOR
Ms. Malvika Kapila, AOR
Mr. K. Paari Vendhan, AOR
Mr. Prashant Manchanda, A.A.G.
Mr. Karan Sharma, AOR
Mr. Mudit Gupta, AOR
Mr. Kawaljit Singh Bhatia, AOR
Ms. Surbhi Mehta, AOR
Mr. Shovan Mishra, AOR
Ms. Bipasa Tripathy, Adv.
Ms. G. Indira, AOR
Mr. Prakash Ranjan Nayak, AOR
Mrs. Aishwarya Bhati, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mrs. Alka Agarwal, Adv.
Ms. Sonali Jain, Adv.
Mrs. Ruchi Kohli, Adv.
Mr. Ashok Kumar B, Adv.
Ms. Baby Devi Bonia, Adv.
Mr. Anirudh Bhat, Adv.
Mr. Prashant Singh Ii, Adv.
Mr. Avijit Mani Tripathi, AOR
Mr. Upendra Mishra, Adv.
Mr. Sameer Kumar, AOR
Mr. Ajay Pal, AOR
Mr. Gaurav Kejriwal, AOR
11
Mr. Sameer Abhyankar, AOR
Mr. Rahul Kumar, Adv.
Mr. Aakash Thakur, Adv.
Mr. Ankit Roy, AOR
Mr. Mukesh Verma, Adv.
Mrs. Vatsala Tripathi, Adv.
Ms. Manisha, Adv.
Mr. Premchand Kumar, Adv.
Mr. Krishna Prakash Dubay, Adv.
Mr. Yash Pal Dhingra, AOR
Mr. Ashutosh Dubey, AOR
Ms. G. Indira, AOR
Mr. Aakarshan Aditya, AOR
Mr. Nitin Saluja, AOR
Mr. Nirnimesh Dube, AOR
Ms. Rashmi Malhotra, AOR
Mr. Gurmeet Singh Makker, AOR
Mr. Dhananjaya Mishra, AOR
Mr. Rahul Khurana, AOR
Ms. Srishti Agnihotri, AOR
Ms. Aishwarya Bhati, A.S.G.
Ms. Suhasini Sain, Adv.
Mr. Shubhranshu Padhi, Adv.
Mr. Rajesh Kr. Singh, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Sudarshan Lamba, AOR
M/S. Karanjawala & Co., AOR
Mr. V. N. Raghupathy, AOR
Mr. Raghavendra M. Kulkarni, Adv.
Mr. Chandra Prakash, AOR
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Satya Mitra, AOR
Mr. Deepayan Mandal, AOR
12
Mr. Ravindra S. Garia, AOR
Mr. Gaurav Choudhary, AOR
Mr. Binay Kumar Das, AOR
Mr. Aravindh S., AOR
Mr. Aman Gautam, Adv.
Ms. Meenakshi Chauhan, AOR
Mr. Gaurav, AOR
Mr. Shuvodeep Roy, AOR
Mr. Saurabh Tripathi, Adv.
Mr. Deepayan Dutta, Adv.
Ms. Charu Ambwani, AOR
Mr. Subhro Sanyal, AOR
Mr. Rakesh Kumar, Adv.
Mr. Satya Prakash Narain Tripathi, Adv.
Mr. Sunil Kumar, Adv.
Mr. Mahendra Pratap Singh, Adv.
Mr. Ved Prakash Pandey, Adv.
Mr. Vinodh Kanna B., AOR
Mr. Prasanna S., AOR
Ms. Shalu Sharma, AOR
Mr. Sahil Tagotra, AOR
Mr. Talha Abdul Rahman, AOR
Mr. Guntur Pramod Kumar, AOR
Mr. Keshav Singh, Adv.
Mr. Dhananjay Dutta Shrimali, Adv.
Mr. Rishi Sehgal, AOR
Mr. Kunal Mimani, AOR
Mr. Prashant Alai, Adv.
Ms. Tulika Mukherjee, AOR
Ms. Divya Jyoti Singh, AOR
Mr. Yoginder Handoo, AOR
Ms. Misha Rohatgi, AOR
13
Mr. Nakul Mohta, Adv.
Mr. Amulya Upadhyay, Adv.
Mr. Ayush Kahsyap, Adv.
Mr. Sandeep Singh, AOR
Ms. Mithu Jain, AOR
Ms. Asha Gopalan Nair, AOR
Ms. Nivedita Nan, Adv.
Mr. Shashikant Pralhad Chaudhari, Adv.
Mr. Akhil Anand, AOR
Mrs. Prerna Dhall, Adv.
Ms. Akanksha Singh, Adv.
Mr. Ambuj Swaroop, Adv.
Mr. Shivam Ganeshia, Adv.
Mr. Piyush Yadav, Adv.
Mr. M A Chaudhary, Adv.
Mr. Prashant Singh, AOR
Mr. Chirayu Jain, Adv.
Mr. Shivendra Singh, AOR
Ms. Prakriti Rastogi, Adv.
Mr. Sanjeev Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
IN RE: GURGAON LANDFILL BURNING ISSUE
1. The learned Amicus Curiae had requested the Court to take up the matter today. There is a Bandhwari Landfill within the limits of the Municipal Corporation of Gurugram. It is pointed out that the Landfill has 13 lakh metric tons of solid waste, out of which 09 lakh metric tons is legacy waste. In April 2025, there were at least two fires and it took four days for the fire brigade to douse the last fire. We have seen the video. We are shocked to see the video. One can imagine what is the extent of pollution created by such fires and even if, fire has been extinguished, smoke will continue to exist. This will cause major health hazards to the 14 citizens.
2. Our attention is invited to various obligations of the local authorities under the Solid Waste Management Rules, 2016 (for short, “the 2016 Rules”) and in particular clause (zg) of Rule 15 which reads thus:
“15. Duties and responsibilities of local authorities and village Panchayats of census towns and urban agglomerations.- The local authorities and Panchayats shall,-
(zg) create public awareness through information, education and communication campaign and educate the waste generators on the following; namely:-
(i) not to litter;
(ii) minimise generation of waste;
(iii) reuse the waste to the extent possible;
(iv) practice segregation of waste into bio– degradable, non-biodegradable (recyclable and combustible), sanitary waste and domestic hazardous wastes at source;
(v) practice home composting, vermi-
composting, bio-gas generation or community level composting;
(vi) wrap securely used sanitary waste as and when generated in the pouches provided by the brand owners or a suitable wrapping as prescribed by the local body and place the same in the bin meant for non-biodegradable waste;
(vii) storage of segregated waste at source in different bins;
(viii) handover segregated waste to waste pickers, waste collectors, recyclers or waste collection agencies; and
(ix) pay monthly user fee or charges to waste collectors or local bodies or any other person authorised by the local body for sustainability of solid waste management.” 15 It is obligation of the Municipal Corporation of Gurugram to take immediate measures in terms of clause (zg) of Rule 15 of the 2016 Rules.
3. It must be noted here that this Landfill Site is used not only by the Municipal Corporation of Gurugram, but also by the Municipal Corporation of Faridabad. There are large scale instances of similar fires in the NCR region. Therefore, it will be appropriate if the Commission for Air Quality Management (CAQM) issues directions under Section 12 of the Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021 dealing with this issue including the preventive measures.
4. We direct the Commissioner of the Municipal Corporation of the Gurugram to file an affidavit setting out the outer limit within which, the legacy waste of at least, 09 lakh metric tons will be removed. Such affidavit to be filed by 14th May, 2025.
5. List on 15th May, 2025 at 2:00 p.m. (ASHISH KONDLE) (AVGV RAMU) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 16