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[Cites 0, Cited by 0] [Section 6(10)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(10)(c) in The Cotton Ginning and Pressing Factories (Maharashtra Provision for Uniform Application and Amendment) Act, 1961

(c)any amount deposited by the permanent tenant or tenant towards the purchase price of the said land shall be refunded to hum, and