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Madhya Pradesh High Court

Ravindra @ Deepak vs The State Of Madhya Pradesh on 22 September, 2023

Author: Dinesh Kumar Paliwal

Bench: Dinesh Kumar Paliwal

                                                             1
                            IN    THE       HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                     BEFORE
                                   HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
                                             ON THE 22 nd OF SEPTEMBER, 2023
                                         MISC. CRIMINAL CASE No. 41034 of 2023

                           BETWEEN:-
                           RAVINDRA @ DEEPAK S/O KUNJILAL AHIARWAR,
                           AGED     ABOUT      25     YEARS, OCCUPATION:
                           AGRICULTURIST R/O MANORAMA COLONY NEAR
                           TULSI HOTEL MADHUKAR SHAH WARD PS.
                           GOPALGANJ DISTRICT SAGAR (MADHYA PRADESH)

                                                                                           .....APPLICANT
                           (BY SHRI L.C. CHOURASIYA - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH P.S.
                                 BAHERIA DISTRICT SAGAR (MADHYA PRADESH)

                           2.    VICITM A D/O NOT MENTION THROUGH P.S.
                                 BAHERIA DISTRICT (MADHYA PRADESH)

                                                                                        .....RESPONDENTS
                           (BY SHRI MANOJ KUSHWAHA - PANEL LAWYER)

                                 This application coming on for admission this day, the court passed the

                           following:
                                                              ORDER

This is the first bail application filed by the applicant under Section 439 o f the Cr.P.C. for grant of regular bail relating to FIR No.257/2023, dated 17.07.2023, registered at Police Station Baheria, District Sagar (M.P.) for commission of offence under Sections 450, 376 of IPC and Section 3/4 of POCSO Act, 2012 and Section 67-B of IT Act, 2000.

As prayed by learned counsel for the applicant, this first bail application Signature Not Verified Signed by: JASLEEN SINGH SALUJA Signing time: 9/23/2023 1:53:25 PM 2 under Section 439 of Cr.P.C filed on behalf of applicant - Ravindra @ Deepak is dismissed as withdrawn and not pressed.

However, applicant shall be at liberty to renew the prayer after receipt of forensic science examination report of the mobile seized.

(DINESH KUMAR PALIWAL) JUDGE Jasleen Signature Not Verified Signed by: JASLEEN SINGH SALUJA Signing time: 9/23/2023 1:53:25 PM