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Bombay Presidency - Section

Section 30 in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

30. Receipts to be passed for every amount received.

- The Superintendent shall pass a receipt to the Honorary Treasurer for every amount received by him for the management of the remand home and shall maintain accounts of such receipts and expenditure in such forms as may be specified by the Chief Inspector.