Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 18 in Territorial Army Rules, 1948 18. Military training. - Military training for Territorial Army Units shall consist of -(a)Recruit training,(b)Annual training,(bb)[ Post-Commission training;](c)Voluntary training, and(d)Service on the permanent staff.
