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[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

State of Assam - Subsection

Section 112(1)(e) in Assam Panchayat Act, 1994

(e)institute an enquiry in respect of any matter relating to a Zilla Parishad, Anchalik Panchayat or Gaon Panchayat and rectify an act or commission.