Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 79] [Entire Act] Union of India - Subsection Section 79(k) in The Electricity (Supply) Act, 1948 (k)any other matter arising out of the Board's functions under this Act for which it is necessary or expedient to make regulations:
